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State of Chattisgarh - Section

Section 258 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

258. Chairperson to preside at meetings.

- The Chairperson shall preside over all meetings of the Board and if the Chairperson is, for any reason, unable to attend a meeting of the Board any member nominated by the Chairperson in this behalf, and in the absence of such nomination, any other member elected by the members present from amongst themselves at the meeting, shall preside at the meeting.