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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4) in The National Institute Of Disaster Management Regulations, 2006

(4)The Executive Director shall-
(a)discharge the functions of disciplinary authority in respect of the officers and employees of the institute below the rank of Associate Professor and equivalent posts.
(b)decide the venue of the trainings and workshops and invite resource persons for various programmes subject to such guidelines as may be laid down by the institute or its governing body;
(c)engage consultants for performance of specific jobs subject to such guidelines as may be laid down by the institute or its governing body;
(d)make such short term changes in the training programmes, workshops and other activities of the institute as may be necessary due to exigencies of situation;
(e)approve publication of documents, reports, etc.;
(f)permit air travel to non-entitled officers for reasons to be recorded in writing;
(g)correspond with the Central Government and State Governments on any matter pertaining to the institute;
(h)discharge such other functions as may be delegated to him by the institute or its governing body.