Himachal Pradesh High Court
Oriental Ins. Co. vs . Rita Devi & Ors & Connected on 11 September, 2023
Author: Virender Singh
Bench: Virender Singh
Oriental Ins. Co. Vs. Rita Devi & ors & connected matter FAO Nos. 4002 of 2013 & 434 of 2015 .
FAO No. 4002 of 2013 11.9.2023 Present: Dr. Lalit K. Sharma, Advocate, for the appellant.
Mr. H.C. Sharma, Advocate, for respondents No. 1 to 5.
of Mr. Ramesh Sharma, Advocate, for respondent No. 6.
rt Mr.Virender Sharma, Advocate, for respondent No. 7.
FAO No. 434 of 2015 Mr. H.C. Sharma, Advocate, for the appellants.
Mr. Ramesh Sharma, Advocate, for respondent No. 1.
Dr. Lalit K. Sharma, Advocate, for respondent No. 2.
Mr. Virender Sharma, Advocate, for respondent No. 3.
List on 30.10.2023.
(Virender Singh) Judge September 11, 2023 (kalpana) ::: Downloaded on - 11/09/2023 20:36:24 :::CIS