National Green Tribunal
Suresh Kumar & Anr vs State Of Haryana on 27 January, 2022
Item No.5 (Court No. 2)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPALBENCH
(By Video Conferencing)
Original Application No. 431/2021
Suresh Kumar & Anr. Applicant
Versus
State of Haryana Respondent
Date of hearing: 27.01.2022
CORAM: HON'BLE MR. JUSTICE BRIJESH SETHI, JUDICIAL MEMBER
HON'BLE PROF. A. SENTHIL VEL, EXPERT MEMBER
Application is registered based on a complaint received by Post
ORDER
1. Grievance in the application is regarding pollution and adverse effect on the bio-diversity as well as on the agricultural land due to Hatchery (Hens Hatching/poultry Farm) being run by some persons namely 1) Pramod Sehwag, 2) Jogendra & 3) Rajendra in H. No. 3829, Defence Colony, Near Gol School, village Manoharpur, Barsana Road, Jind, Haryana. It is submitted that Hatchery is illegal and is working in violation of the environmental norms. It is next submitted that due to high speed fans, feathers of hens from poultry farm spread all over the agricultural land and are damaging the standing crops. It is also submitted that foul smell emitting from the poultry is a serious health hazard the cattles as well as nearby villagers.
2. Having regard to the seriousness of the allegations, it appears necessary to ascertain the factual position in the matter through a joint Committee of the State PCB, Veterinary and Animal Husbandry 1 Department, and District Magistrate, Jind, (Haryana). The State PCB will be the Nodal agency for coordination and compliance. The joint Committee may meet within four weeks and undertake site visit and look into the grievance of the applicant. Factual and action taken report may be furnished within three months by e-mail at judicial- [email protected] preferably in the form of searchable PDF/ OCR Support PDF and not in the form of Image PDF.
List the matter for consideration on 10.05.2022. A copy of this order, along with a copy of the complaint, be forwarded to the State PCB, Veterinary and Animal Husbandry Department, and District Magistrate, Jind, (Haryana) by e-mail for compliance.
Brijesh Sethi, JM Prof. A. Senthil Vel, EM January 27, 2022 Original Application No. 431/2021 AAA 2