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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(g) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012

(g)"Maintenance officer" means the officer designated under sub-section (1) of section 18, field filed under section 4, of the Act.