Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(d) in The Maharashtra Domestic Workers Welfare Board Act, 2008 (d)to appoint a secretary and such other officers and employees as it considers necessary for the efficient discharge of its functions under this Act;
