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State of Tamilnadu - Section

Section 52 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

52.

The provisional affiliation granted by the University shall be only for the first year of the M. Pharm degree course. On receipt of the intimation regarding the grant of provisional affiliation for the first year M. Pharm degree course the management of the Pharmacy College shall intimate the University that all the staff mentioned in these statutes above have been appointed and are in a position to take up classes.