Section 9 in Purba Medinipur University Act, 2017

[Cites 0, Cited by 0] [Entire Act]

- The following shall be the officer; of the University:-

(1)the Vice-Chancellor:

(2)the Pro-Vice-Chancellor:

(3)the Registrar:

(4)the Deans of Faculty Councils:

(5)the Director of School of Studies:

(6)the Finance Officer;

(7)the Law Officer:

(8)the Controller of Examinations:

(9)Inspector of Colleges:

(10)Deputy Registrar.

(11)Assistant Registrar:

(12)Secretaries of various Faculty Councils:

(13)Accounts Officer.

(14)the Sports Officer.

(15)the Development Officer:

(16)the University Librarian:

(17)such other persons as may be declared by Statutes to be the officers of the University.

Legal Document View