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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs Chandrasekhar Balagopal on 24 September, 2018

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.7                               COURT NO.12                 SECTION XI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22393/2018

     (Arising out of impugned final judgment and order dated 13-10-2017
     in ITA No. 47/2012 passed by the High Court Of Kerala At Ernakulam)

     THE COMMISSIONER OF INCOME TAX                                       Petitioner(s)

                                                     VERSUS

     CHANDRASEKHAR BALAGOPAL                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.133211/2018-CONDONATION OF DELAY
     IN FILING and IA No.133212/2018-CONDONATION OF DELAY IN REFILING)

     Date : 24-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                   Mr. A.N.S. Nadkarni, ASG
                                         Mr. S.A. Haseeb, Adv.
                                         Ms. Praveena Gautam, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.09.25 16:36:57 IST Reason: