Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Chandrasekhar Balagopal on 24 September, 2018
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.7 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22393/2018
(Arising out of impugned final judgment and order dated 13-10-2017
in ITA No. 47/2012 passed by the High Court Of Kerala At Ernakulam)
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
CHANDRASEKHAR BALAGOPAL Respondent(s)
(FOR ADMISSION and I.R. and IA No.133211/2018-CONDONATION OF DELAY
IN FILING and IA No.133212/2018-CONDONATION OF DELAY IN REFILING)
Date : 24-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. S.A. Haseeb, Adv.
Ms. Praveena Gautam, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.09.25 16:36:57 IST Reason: