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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(a) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(a)The employees, who is posted for 4 years or more at present place of posting in accessible area shall be compulsorily transferred subject to the number of vacancies available and anticipated under Section 10 in remote area;