Allahabad High Court
Kallu Yadav & Others vs Smt. Munni Devi & Others on 10 August, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 6 Case :- CIVIL REVISION No. -- 368 of 2010 Petitioner :- Kallu Yadav & Others Respondent :- Smt. Munni Devi 8: Others Petitioner Counsel :- Jamal Ali,Raj Karan Yadav Hon'ble Krishna Murari J.
Heard learned counsel for the applicants. Application stands allowed.
In the fourth line of last paragraph of the order dated 28.7.2010, MACP Case no. 113 of 1970 shall be replaced by the "MACP Case no. 113/70 of 2007".
Order Date :- 10.8.2010 Dcs