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Allahabad High Court

Kallu Yadav & Others vs Smt. Munni Devi & Others on 10 August, 2010

Author: Krishna Murari

Bench: Krishna Murari

Court No. - 6

Case :- CIVIL REVISION No. -- 368 of 2010
Petitioner :- Kallu Yadav & Others

Respondent :- Smt. Munni Devi 8: Others
Petitioner Counsel :- Jamal Ali,Raj Karan Yadav

Hon'ble Krishna Murari J.

 

Heard learned counsel for the applicants. Application stands allowed.

In the fourth line of last paragraph of the order dated 28.7.2010, MACP Case no. 113 of 1970 shall be replaced by the "MACP Case no. 113/70 of 2007".

Order Date :- 10.8.2010 Dcs