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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(d) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(d)Bow hawse pipes shall not be situated in the crew accommodation. The Central Government may exempt any ship of under 400 tons from the requirement of this clause.