Patna High Court - Orders
The Icicici Lombard General Insurance ... vs Arti Devi @ Arti Kunwar & Ors on 13 July, 2017
Author: Rajendra Menon
Bench: Chief Justice
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.128 of 2016
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The Icicici Lombard General Insurance Company Ltd.
.... .... Appellant/s
Versus
Arti Devi @ Arti Kunwar & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Durgesh Kumar Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
ORAL ORDER
2 13-07-2017Issue notice to the respondents by ordinary process as well as registered cover with A/D for which requisites etc must be filed within a period of four weeks.
(Rajendra Menon, CJ) Shageer/-
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