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State of Karnataka - Section

Section 15 in THE KARNATAKA EPIDEMIC DISEASES ACT, 2020.

15. Power to remove difficulties.- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by order published in

the Gazette, make provisions not inconsistent with the provisions of this Act which appear to it to be necessary or expedient, for removing the difficulty;Provided that, no such order shall be made after the expiry of a period of two years from the date of commencement of this Act.