Supreme Court - Daily Orders
Union Of India vs Besco Ltd. on 21 April, 2015
Bench: Anil R. Dave, V. Gopala Gowda, C. Nagappan
ITEM NO.21 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17838/2014
(Arising out of impugned final judgment and order dated 08/05/2014
in AP No. 425/2013 passed by the High Court Of Delhi At New Delhi)
UNION OF INDIA Petitioner(s)
VERSUS
BESCO LTD. Respondent(s)
(with appln. (s) for bring on record subsequent event)
Date : 21/04/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. B. B. Sawhney, Sr. Adv.
Ms. Manita Verma, Adv.
Ms. Meenakshi Grover, Adv.
For Mr. Shreekant N. Terdal, Adv.
For Respondent(s) Mr. Dushyant Dave, Sr. Adv.
Mr. Ramesh Singh, Adv.
Ms. Anne Mathew, Adv.
Mr. Suman Jyoti Khaitan, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 28.04.2015.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.04.29 17:10:15 IST Reason: