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Supreme Court - Daily Orders

Union Of India vs Besco Ltd. on 21 April, 2015

Bench: Anil R. Dave, V. Gopala Gowda, C. Nagappan

  ITEM NO.21                                COURT NO.3                SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                    No(s).   17838/2014

  (Arising out of impugned final judgment and order dated 08/05/2014
  in AP No. 425/2013 passed by the High Court Of Delhi At New Delhi)

  UNION OF INDIA                                                        Petitioner(s)

                                                   VERSUS

  BESCO LTD.                                                            Respondent(s)

  (with appln. (s) for bring on record subsequent event)

  Date : 21/04/2015 This petition was called on for hearing today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE V. GOPALA GOWDA
                           HON'BLE MR. JUSTICE C. NAGAPPAN

  For Petitioner(s)                   Mr.   Maninder Singh, ASG
                                      Mr.   B. B. Sawhney, Sr. Adv.
                                      Ms.   Manita Verma, Adv.
                                      Ms.   Meenakshi Grover, Adv.
                                      For   Mr. Shreekant N. Terdal, Adv.

  For Respondent(s)                   Mr.   Dushyant Dave, Sr. Adv.
                                      Mr.   Ramesh Singh, Adv.
                                      Ms.   Anne Mathew, Adv.
                                      Mr.   Suman Jyoti Khaitan, Adv.

                          UPON hearing counsel the Court made the following
                                          O R D E R

List on 28.04.2015.

(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.04.29 17:10:15 IST Reason: