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State of West Bengal - Section

Section 19 in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

19. Licensee to comply with directions

.— Every licensee shall be bound to comply with such direction or order as may be issued to him by the Licensing Officer under this Act and any failure to comply with such direction or order within the period of thirty days shall be deemed to be contravention by the licensee of the provisions of this Act.