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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(1)(III) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(III)providing for all other matters solely concerning such authority, or other body or the committees appointed by them and not provided for by this Act, the Statute or Ordinance.