Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 20 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

20. Water taps, etc. in latrines.

- Where piped water supply is available, a sufficient number of water taps conveniently accessible shall be provided in or near latrines or an industrial premises, and where there is no continuous supply of water.water cisterns with cans shall be provided for washing purposes in or near such latrines.