Chattisgarh High Court
Kamta Prasad Sahu vs Vinay Kumar Langeh 14 Wpt/53/2020 N M D C ... on 5 August, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 459 of 2020
Ravi Kumar Agrawar Versus Vinay Kumar Langeh
CONT 482/2020
05.08.2020 Mr. Mateen Siddiqui, counsel for the respondents submits that reply on
behalf of the respondents has already been filed.
As submitted by the counsel for the respondent, list these cases for hearing on 28.08.2020.
Sd/-
(P. Sam Koshy) JUDGE Rohit