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[Cites 0, Cited by 0] [Section 184] [Entire Act]

NCT Delhi - Subsection

Section 184(2) in The New Delhi Municipal Council Act, 1994

(2)If any railway or private street be constructed or any building, wall, fence or structure erected on any drain or water works as aforesaid without the written permission of the Chairperson, the Chairperson may remove or otherwise deal with the same as he may think fit.