Chattisgarh High Court
Gopal Karikant vs State Of Chhattisgarh 73 Wpc/3231/2018 ... on 28 November, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 887 of 2018
1. Gopal Karikant S/o Halkainya Karikant Aged About 57 Years R/o
Village - Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
2. Pradeep Kumar S/o Ramdayal Porte Aged About 32 Years R/o
Village - Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
3. Avinash Karikant S/o Gopal Karikant Aged About 32 Years R/o
Village - Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
4. Ganesh S/o Swarath Aged About 30 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
5. Sarika Karikant D/o Adhir Karikant Aged About 36 Years R/o
Village - Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
6. Damini W/o Aman Karikant Aged About 23 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
7. Chitra Bai W/o Gopal Aged About 55 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
8. Sonika Bai W/o Avinash Aged About 30 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
9. Anand Kumar S/o Gopal Karikant Aged About 31 Years R/o
Village - Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
10. Rohit Kumar S/o Tulsi Aged About 22 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
11. Anjali Bai D/o Tulsi Karikant Aged About 18 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
12. Ramesh S/o Swarath Aged About 32 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
13. Dhananjay S/o Swarath Aged About 30 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
14. Dinesh S/o Swarath Aged About 35 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
15. Aghaniya Bai W/o Ramdayal Aged About 40 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
16. Jethiya Bai W/o Tiharu Aged About 50 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
17. Tiharuram S/o Kartik Aged About 56 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
18. Santoshi D/o Dayalu Aged About 20 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
19. Varsha D/o Dayalu Aged About 22 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
20. Sunita W/o Pradeep Porte Aged About 28 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
21. Pramod S/o Ramdayal Aged About 35 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
22. Shankar Lal S/o Dashru Aged About 40 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
23. Ram Kumar Sakat S/o Bhaiya Lal Aged About 25 Years R/o
Village - Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
24. Gore Lal S/o Kanhaiya Aged About 38 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
25. Samaru S/o Kanhaiya Aged About 35 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
26. Kritan Bai W/o Gore Lal Aged About 32 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
27. Tribhuwan S/o Adawat Aged About 25 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
28. Laxman S/o Adawat Aged About 30 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
29. Santosh S/o Shatruhan Aged About 40 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
30. Budha Bai W/o Santosh Aged About 35 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
31. Lakhan S/o Lalji Raj Aged About 25 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
32. Sam Bai W/o Ferha Aged About 45 Years R/o Village - Khudiya,
Chowki - Khudiya, P.S. Lormi, District Mungeli Chhattisgarh.,
District : Mungeli, Chhattisgarh
33. Ramawatar S/o Tirathram Aged About 42 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
34. Durgesh S/o Panku Yadav Aged About 35 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
35. Ajay S/o Mana Katlam Aged About 32 Years R/o Village -
Khudiya, Chowki - Khudiya, P.S. Lormi, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through Principle Secretary, Department
Of Water Recourses, Mahanadi Bhavan, Mantralaya, New
Raipur, District Raipur Chhattisgarh., District : Raipur,
Chhattisgarh
2. Executive Engineer Maniyari Water Resources Department
Maniyari Division, District Mungeli Chhattisgarh., District :
Mungeli, Chhattisgarh
3. Sub Divisional Officer Water Resources Sub Division Lormi,
District Mungeli Chhattisgarh., District : Mungeli, Chhattisgarh
4. Collector, District Mungeli Chhattisgarh., District : Mungeli,
Chhattisgarh
---- Respondents
For Petitioners Shri Ajay Thakre, Advocate For Respondent-State Shri Shashank Thakur, GA Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 28/11/2018
1. This is an application for restoration of WPC No.2519/2018, which was dismissed for non compliance of the Court order dated 09.10.2018.
2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and WPC No.2519/2018 is directed to be restored to its original number, subject however on payment of cost of Rs.1,000/- to the Chhattisgarh High Court Bar Association within a period of one week from today.
3. It is made clear that if the cost is not paid within a week, this order shall lose its efficacy.
Sd/-
Prashant Kumar Mishra Judge Nirala