Supreme Court - Daily Orders
Association Of Karvy Investors vs Union Of India on 5 July, 2021
Bench: Rohinton Fali Nariman, K.M. Joseph, B.R. Gavai
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ITEM NO.39 Court 2 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 48/2020
ASSOCIATION OF KARVY INVESTORS Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
W.P.(C) No. 801/2020 (X)
W.P.(C) No. 678/2020 (X)
Date : 05-07-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE B.R. GAVAI
Counsel for the
parties Ms. Srijan Sinha, Adv.
Mr. Himanshu Chaubey, AOR
Mr. Ashwarya Sinha, AOR
Mr. Tushar Mehta, Solicitor General
Mr. Balbir Singh, ASG
Ms. Sanskriti Pathak, Adv.
Mr. Kanu Agrawal, Adv.
Mohd. Akhil, Adv.
Mr. Anil Katiyar, AOR
Mr. Raj Bahadur Yadav, Adv.
Mr. Anup Jain, AOR
Mr. Abhishek Baid, Adv.
Mr. Praneet Das, Adv.
Ms. Vidula Mehrotra, Adv.
Ms. Manisha Ambwani, AOR
Mr. Aniruddha A. Joshi, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Signature Not Verified
Mr. Gagandeep Sharma, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2021.07.05
Mr. Rana Sandeep Bussa, Adv.
16:31:34 IST
Reason:
Mr. Alok Tripathi, AOR
Mr. Aditya Wadhwa, Adv.
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Mr. Aaditya Gambhir, Adv.
Mr. Ayush Shrivastava, Adv.
Mr. Shivendra Singh, AOR
Mr. Sandeep Bajaj, Adv.
Mr. Soayib Qureshi, Adv.
Ms. Aakanksha Nehra, Adv.
Mr. Parag Rai, Adv.
Mr. Birendra Kumar Mishra, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. Amitabh Sinha, Adv.
Mr. K. V. Girish Chowdary, Adv.
Mr. Shrey Sharma, Adv.
Mrs. Anil Katiyar, AOR
Mr. Anup Jain, AOR
Ms. Manisha Ambwani, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Alok Tripathi, AOR
Mr. Shivendra Singh, AOR
Mr. Birendra Kumar Mishra, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Himanshu Chaubey, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letters circulated by learned counsel for Respondent Nos. 10, 13 and 14 seeking adjournment for filing counter affidavit(s).
Pleadings be completed within two weeks. List immediately after two weeks on a Non-misc. Day.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER