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Supreme Court - Daily Orders

Association Of Karvy Investors vs Union Of India on 5 July, 2021

Bench: Rohinton Fali Nariman, K.M. Joseph, B.R. Gavai

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     ITEM NO.39               Court 2 (Video Conferencing)                SECTION X

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)      No(s).   48/2020

     ASSOCIATION OF KARVY INVESTORS                                     Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     WITH

     W.P.(C) No. 801/2020 (X)
     W.P.(C) No. 678/2020 (X)

     Date : 05-07-2021 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MR. JUSTICE B.R. GAVAI

     Counsel for the
     parties                       Ms. Srijan Sinha, Adv.
                                   Mr. Himanshu Chaubey, AOR
                                   Mr. Ashwarya Sinha, AOR

                                   Mr. Tushar Mehta, Solicitor General
                                   Mr. Balbir Singh, ASG
                                   Ms. Sanskriti Pathak, Adv.
                                   Mr. Kanu Agrawal, Adv.
                                   Mohd. Akhil, Adv.
                                   Mr. Anil Katiyar, AOR
                                   Mr. Raj Bahadur Yadav, Adv.

                                   Mr. Anup Jain, AOR
                                   Mr. Abhishek Baid, Adv.
                                   Mr. Praneet Das, Adv.

                                   Ms. Vidula Mehrotra, Adv.
                                   Ms. Manisha Ambwani, AOR

                                   Mr.   Aniruddha A. Joshi, Adv.
                                   Mr.   Shashibhushan P. Adgaonkar, AOR
Signature Not Verified
                                   Mr.   Gagandeep Sharma, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2021.07.05
                                   Mr.   Rana Sandeep Bussa, Adv.
16:31:34 IST
Reason:


                                   Mr. Alok Tripathi, AOR


                                   Mr. Aditya Wadhwa, Adv.
                                           2

                       Mr. Aaditya Gambhir, Adv.
                       Mr. Ayush Shrivastava, Adv.
                       Mr. Shivendra Singh, AOR

                       Mr.   Sandeep Bajaj, Adv.
                       Mr.   Soayib Qureshi, Adv.
                       Ms.   Aakanksha Nehra, Adv.
                       Mr.   Parag Rai, Adv.

                       Mr. Birendra Kumar Mishra, AOR

                       Mr.   Mahfooz Ahsan Nazki, AOR
                       Mr.   Polanki Gowtham, Adv.
                       Mr.   Shaik Mohamad Haneef, Adv.
                       Mr.   T. Vijaya Bhaskar Reddy, Adv.
                       Mr.   Amitabh Sinha, Adv.
                       Mr.   K. V. Girish Chowdary, Adv.
                       Mr.   Shrey Sharma, Adv.


                       Mrs. Anil Katiyar, AOR
                       Mr. Anup Jain, AOR
                       Ms. Manisha Ambwani, AOR
                       Mr. Shashibhushan P. Adgaonkar, AOR
                       Mr. Alok Tripathi, AOR
                       Mr. Shivendra Singh, AOR
                       Mr. Birendra Kumar Mishra, AOR
                       Mr. Mahfooz Ahsan Nazki, AOR
                       Mr. Himanshu Chaubey, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Perused the letters circulated by learned counsel for Respondent Nos. 10, 13 and 14 seeking adjournment for filing counter affidavit(s).

Pleadings be completed within two weeks. List immediately after two weeks on a Non-misc. Day.




(JAYANT KUMAR ARORA)                                          (NISHA TRIPATHI)
  COURT MASTER                                                 BRANCH OFFICER