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State of Tamilnadu - Section

Section 19 in Tamil Nadu Panchayats Building Rules, 1997

19. Space about huts.

- No portion of a hut shall be placed with 1.75 metres of a masonry or wooden building, provided that there shall be a minimum open space of 1.25 metres between the eaves or between the eaves of the hut and a masonry wall, as the case may be.