Himachal Pradesh High Court
Phula Singh vs . State Of H.P. And Others on 4 July, 2022
Bench: Sabina, Satyen Vaidya
Phula Singh vs. State of H.P. and others CWP No.297 of 2019 .
04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. Anupinder Rohal, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 15.11.2022.
( Sabina )
Judge
( Satyen Vaidya )
July 4, 2022 (KS) Judge
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