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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Phula Singh vs . State Of H.P. And Others on 4 July, 2022

Bench: Sabina, Satyen Vaidya

Phula Singh vs. State of H.P. and others CWP No.297 of 2019 .

04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. Anupinder Rohal, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Learned counsel for the petitioner seeks more time to file rejoinder.

List again on 15.11.2022.



                                                               ( Sabina )
                                                                 Judge



                                                          ( Satyen Vaidya )
               July 4, 2022 (KS)                                Judge







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