Allahabad High Court
Sunil Kumar vs Dr. Bhimrao Ambedkar University And ... on 12 March, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 2906 of 2013 Petitioner :- Sunil Kumar Respondent :- Dr. Bhimrao Ambedkar University And Another Petitioner Counsel :- Birendra Kaushik Respondent Counsel :- Sanjay Kumar Singh,S.C. Hon'ble Ajai Lamba,J.
Affidavit of Vice Chancellor has been filed in court and taken on record.
List on 08.4.2013.
If a rejoinder affidavit is required to be filed, let the needful be done in the meantime.
Order Date :- 12.3.2013 A.Nigam