Section 17(2) in The Karnataka Homeopathic Practitioners Act, 1961.
(2)The register shall include the following particulars, namely:--(a)the full name, nationality and residential address of the registered practitioner;(b)the date of his first admission to the register;(c)the qualification for registration and the date on which he obtained his degree or diploma in homoeopathy, if any, and the authority which conferred or granted it;(d)his professional address; and(e)such further particulars as may be prescribed.
