Bombay High Court
Maroti Malappa Sawale vs The State Of Maharashtra And Others on 4 September, 2018
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
1 965-W.P.12184-2017.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 12184 OF 2017
MAROTI MALAPPA SAWALE ..PETITIONER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS ..RESPONDENTS
...
Advocate for Petitioner : Mr. Salunke Mayur h/f Mr. V. D. Salunke
A.G.P. for respondent nos. 1 to 4 : Mrs. V. N. Patil-Jadhav
Advocate for respondent nos. 5 to 7 : Mr. Satish Deshmukh
...
CORAM : MANGESH S. PATIL, J.
DATE : 04.09.2018 PER COURT :
The learned Advocate for the petitioner Mr. V.D. Salunke, seeks some more time to file re-jonder. 2] Stand over to 25.09.2018.
(MANGESH S. PATIL, J.) yogesh ::: Uploaded on - 05/09/2018 ::: Downloaded on - 06/09/2018 01:56:33 :::