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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(4) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(4)The foregoing provisions of this rule shall be subject to any provision contained in any enactment or rule made thereunder requiring a resolution to be supported by any proportion or number of members.