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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(1)(b) in Bengal Excise Act, 1909

(b)sells any [intoxicant] [Substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order. 1937 for the words excisable article.] to a person who is drunk or intoxicated; or