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[Cites 0, Cited by 0] [Section 452(2)] [Section 452] [Entire Act]

State of Gujarat - Subsection

Section 452(2)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)if the [State] [This word was substituted for the word 'Provincial' by the adaptation of Laws Order, 1950.] Government so directs in the order, the members of the Transport Committee shall, as from the said date, vacate their offices as such members;