Section 2(2) in The Electricity (Supply) (Orissa Amendment) Act, 1981
(2)In revising the tariffs or framing uniform tariffs under Subsection (1), the said Board shall be guided by the principles set out in Section 59 and as respects any period commencing on and from the 16th day of September, 1966, by the principles set out in Sub-sections (2), (3) and (4) of Section 49.
