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State of Tamilnadu - Section

Section 8 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

8. The SLDCs/STUs /Distrbution Licensees shall regularly carry out the necessary exercises regarding short-term demand estimation for their respective States/area, to enable them to plan in advance as to how they would meet their consumers' load without overdrawing from the grid.