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[Cites 0, Cited by 1] [Section 32(1)] [Section 32] [Entire Act]

State of Meghalaya - Subsection

Section 32(1)(c) in The Meghalaya Co-operative Societies Act

(c)considering the annual report of the Administrative Council or if there be no Administrative Council of the managing body, audit report and audited annual accounts and balance sheets and reviewing the working of the society during the preceding co-operative year;