Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 448(2)] [Section 448] [Entire Act]

Union of India - Subsection

Section 448(2)(b) in The Companies Act, 1956

(b)approved by the Central Government for those appointed under clause (c) of sub-section (1) in accordance with the rules made by it in this behalf.