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[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Sikkim - Subsection

Section 169(1)(j) in The Sikkim Police Act, 2008

(j)causing annoyance to a woman by making indecent overtures or calls or by stalking, provided that the Police shall take cognizance of this offence only upon a complaint made by the victim;