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Alok Singh vs Union Of India on 18 November, 2021

Bench: R. Subhash Reddy, Hrishikesh Roy

     ITEM NO.9                    Court 12 (Video Conferencing)            SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23686/2021

     (Arising out of impugned final judgment and order dated 04-05-2021
     in LAAPP No. 920/2008 30-07-2021 in RP No. 109/2021 passed by the
     High Court of Delhi at New Delhi)

     ALOK SINGH & ANR.                                                   Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ANR.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.134730/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.134729/2021-PERMISSION TO
     FILE PETITION (SLP/TP/WP/..) )

     Date : 18-11-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY
                             HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)                 Mr.   Vineet Bhagat, AOR
                                       Mr.   Ajoy Bhushan Kalia, Adv.
                                       Mr.   K.G. Bhagat, Adv.
                                       Ms.   Manju Bhagat, Adv.
                                       Ms.   Archna Midha, Adv.

     For Respondent(s)                 Mr. Rajesh Yadav, Sr. Adv.
                                       Mr. Bankey Bihari, AOR
                                       Ms. Ruchira V. Arora, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Permission to file Special Leave Petition is granted. Issue notice.

Tag with SLP (C) Nos. 13193-13203 of 2021.

Reason: (RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH)