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Union of India - Section

Section 2 in The Footwear Design and Development Institute Act, 2017

2. Declaration of Footwear Design and Development Institute as an institution of national importance.

- Whereas the objects of the institution known as the Footwear Design and Development Institute, are such as to make it the institution of national importance, it is hereby declared that the Footwear Design and Development Institute is an institution of national importance.