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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Girraj Singh on 5 December, 2018

THE HIGH COURT OF MADHYA PRADESH Mcrc.48914.2018 [State of M.P. Vs. Girraj Singh and others] Gwalior, 05.12.2018 Smt. Sangeeta Pachouri, learned Public Prosecutor, for applicant/State.

Let record from the trial court be sent for and list thereafter on admission along with the record.





                       (Sanjay Yadav)              (Vivek Agarwal)
                           Judge                        Judge

pd
     PAWAN
     DHARKAR
     2018.12.05
     18:33:47
     +05'30'