Madhya Pradesh High Court
The State Of Madhya Pradesh vs Girraj Singh on 5 December, 2018
THE HIGH COURT OF MADHYA PRADESH Mcrc.48914.2018 [State of M.P. Vs. Girraj Singh and others] Gwalior, 05.12.2018 Smt. Sangeeta Pachouri, learned Public Prosecutor, for applicant/State.
Let record from the trial court be sent for and list thereafter on admission along with the record.
(Sanjay Yadav) (Vivek Agarwal)
Judge Judge
pd
PAWAN
DHARKAR
2018.12.05
18:33:47
+05'30'