Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 22 in The U.P. Forest Service Rules, 1993 22. Seniority. - The seniority of persons substantively appointed in any category of a posts shall be determined in accordance with the Uttar Pradesh Government Servant Seniority Rules, 1991,as amended from time to time.
