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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Maharashtra - Subsection

Section 124(1)(vii) in The Maharashtra Village Panchayats Act, 1959

(vii)a general sanitary cess for the construction or maintenance or both the construction and maintenance of public latrines and for the removal and disposal of refuse;