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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(iii) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(iii)The General Manager, where the Competent Authority is decided by the Board under sub-clause (iii) of clause (g) of sub-regulation (1) of regulation 2.]