Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 5 in Bombay Judicial Proceedings (Regulation of Reports) Act, 1955 5. Jurisdiction to try offences. - No Court inferior to that of the Presidency Magistrate or a Magistrate of the first class shall try any offence under this Act.
