Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in The Assam Cement Control Act, 1953 15. Power to exempt certain varieties of cement. - The State Government may, by notification in the official Gazette, exempt any variety of cement from all or any of the provisions of this Act.
