Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017 17. Suits. - The Managing Trustee of the Trust is authorised to sue and liable to be sued on behalf of the Trust.
