Calcutta High Court
C.I.T. Wb 9 vs Ram Das Bhatt on 2 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IP No. 46 of 1996
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. WB 9
Versus
RAM DAS BHATT
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 2nd April, 2014.
For Appellant :
For Respondent:
The Court : Nobody appears to prosecute the matter. Records are also not available, as reported by the Registry of this Court. Consequently, the petition is dismissed for want of prosecution. The Department concerned is directed to correct the cause title as "C.I.T, W.B.-IX, Cal. Versus Ram Das Bhattar". (JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) 2 SN.