Orissa High Court
New Born And Pediatric Health vs Cuttack Development Authority And .... ... on 12 May, 2021
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) NO. 6341 OF 2020
New Born and Pediatric Health .... Petitioners
Centre and another
Mr. Soumya Mishra, Advocate
-versus-
Cuttack Development Authority and .... Opposite Parties
another
Mr. Sanjib Swain, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 12.05.2021
6. 1. This matter is taken up by video conferencing mode, in the Vacation Court.
2. Counter affidavit be filed within a period of four weeks.
3. Rejoinder affidavit be filed at least one week before the next date.
4. List on 17th August, 2021.
5. As the restrictions due to resurgence of COVID-19 situation are continuing, learned counsel for the parties may utilize a printout of the order available in the High Court's website, at par with certified copy, subject to attestation by the concerned Advocate, in the manner prescribed vide Court's Notice No. 4587 dated 25th March, 2020 as modified by Court's Notice No. 4798 dated 15th April, 2021.
(Dr. S. Muralidhar) Chief Justice B.k.sahoo ( K.R. Mohapatra) Judge