Gujarat High Court
Archanaben Wife Of Nimeshbhai Patel ... vs Nimeshbhai Harjivandasbhai Patel on 1 August, 2014
Author: Akil Kureshi
Bench: Akil Kureshi, Mohinder Pal
C/LPA/820/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 820 of 2014
In MISC.CIVIL APPLICATION NO. 1174 of 2013
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ARCHANABEN WIFE OF NIMESHBHAI PATEL DAUGHTER OF AMRUTBHAI
PATEL....Appellant(s)
Versus
NIMESHBHAI HARJIVANDASBHAI PATEL....Respondent(s)
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Appearance:
MR HARSHIL C DATTANI, ADVOCATE for the Appellant(s) No. 1
MR SP MAJMUDAR, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 01/08/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 14th August, 2014.
(AKIL KURESHI, J.) (MOHINDER PAL, J.) ashish Page 1 of 1