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Gujarat High Court

Archanaben Wife Of Nimeshbhai Patel ... vs Nimeshbhai Harjivandasbhai Patel on 1 August, 2014

Author: Akil Kureshi

Bench: Akil Kureshi, Mohinder Pal

         C/LPA/820/2014                               ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              LETTERS PATENT APPEAL NO. 820 of 2014

            In MISC.CIVIL APPLICATION NO. 1174 of 2013

================================================================
ARCHANABEN WIFE OF NIMESHBHAI PATEL DAUGHTER OF AMRUTBHAI
                     PATEL....Appellant(s)
                          Versus
      NIMESHBHAI HARJIVANDASBHAI PATEL....Respondent(s)
================================================================
Appearance:
MR HARSHIL C DATTANI, ADVOCATE for the Appellant(s) No. 1
MR SP MAJMUDAR, ADVOCATE for the Appellant(s) No. 1
================================================================

         CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                and
                HONOURABLE MR.JUSTICE MOHINDER PAL

                          Date : 01/08/2014


                           ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 14th August, 2014.

(AKIL KURESHI, J.) (MOHINDER PAL, J.) ashish Page 1 of 1