Himachal Pradesh High Court
Dalip Singh vs . Ramesh Kumar on 10 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Dalip Singh vs. Ramesh Kumar RSA No. 291/2016 10.3.2022 Present: Mr. G.R. Gezta, Advocate, vice counsel for the .
appellant.
Mr. Bhupender Thakur, Sr. Advocate with Ms. Rinki Kashmiri, Advocate, for respondents No. 1 to 4.
On the joint request of learned counsel for the parties, list on 21.4.2022.
10.3.2022 (pankaj) r to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 11/03/2022 20:12:52 :::CIS