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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(e) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(e)When the select list of a particular cadre is fully exhausted the vacancy arising in that cadre shall be filled up temporarily by the Additional Director of Public Instruction in case of Assam School Service posts, by Inspector of Schools in the Lower School Service posts and by the Head of Institute in case of Office Assistants and 4th Grade post, till a new select list is prepared.