Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(8) in Mahatma Gandhi University Act 1985

(8). Every appointment under this section shall be reported to the University for approval.